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  • Procedure in respect of person present in Court Section-112

Code of Criminal Procedure Act, 1973

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Sections Particulars
CHAPTER VIII SECURITY FOR KEEPING THE PEACE AND FOR GOOD BEHAVIOUR
112 Procedure in respect of person present in Court
Description Court.—If the person in respect of whom such order is made is present in Court, it shall be read over to him, or, if he so desires, the substance thereof shall be explained to him.










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